Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Patna High Court - Orders

Sanjay Choudhary vs Sri Radha Krishna Choudhary & on 10 December, 2014

Author: Rajendra Kumar Mishra

Bench: Rajendra Kumar Mishra

          Patna High Court CWJC No.16013 of 2012 (5) dt.10-12-2014




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Civil Writ Jurisdiction Case No.16013 of 2012
                      ======================================================
                      Sanjay Choudhary
                                                                            .... .... Petitioner/s
                                                         Versus
                      Sri Radha Krishna Choudhary &
                                                                           .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s     :   Mr. Satish Narayan Sinha, Advocate.
                      For the Respondent/s       : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
                      MISHRA
                                                     ORAL ORDER

5       10-12-2014

As requested by the learned counsel for the petitioner, list this case after two weeks.

(Rajendra Kumar Mishra, J) Bhardwaj/-

U