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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Assam - Subsection

Section 83(2) in Assam Panchayat Act, 1994

(2)The Finance and Audit Committee shall perform the functions relating to-
(a)The finance of the Zilla Parishad, framing of budgets, scrutinizing proposals for increase of revenue, examination of receipts and expenditure, consideration of proposals effecting the finance of the Zilla Parishad and general supervision of the revenue and expenditure of the Zilla Parishad.
(b)The Plan priorities, allocation of outlays to developments, horizontal and vertical linkages, and implementation of guidelines issued by Government, regular review of planning programmes, evolution of important programmes and shall saving schemes.