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[Cites 0, Cited by 2] [Section 79(1)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(1)(b) in The Customs Act, 1962

(b)any article in the baggage of a passenger in respect of which the said officer is satisfied that it is for the use of the passenger or his family or is a bona fide gift or souvenir; provided that the value of each such article and the total value of all such articles does not exceed such limits as may be specified in the rules.