Section 37(1)(b) in Prathama U.P. Gramin Bank (Employees') Pension Regulations, 2018
(b)before completion of one year of continuous service, provided the deceased employee concerned immediately prior to his appointment to the service or post was examined by a medical officer approved by the Bank and declared fit for employment in the Bank; or after retirement from service and was on the date of his death, in receipt of a pension, or compassionate allowance,