Himachal Pradesh High Court
Vijay Kumar vs . Hrtc & Anr. on 22 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
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CWP No.3510/2022dA 22.7.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Pankaj, Advocate vice counsel for the respondents.
Learned vice counsel for the respondents prays for and is granted two weeks' time to file compliance affidavit. List on 12th August, 2022.
( Tarlok Singh Chauhan) Judge ( Chander Bhusan Barowalia ) Judge 22nd July, 2022 (CS) ::: Downloaded on - 22/07/2022 20:12:11 :::CIS