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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(3) in The Corporation of the City of Panaji (Election) Rules, 2004

(3)The Returning Officer shall thereafter publish a list of contesting candidates. Such list shall be in Form V and shall contain the names in alphabetical order determined with reference to the surnames of the candidates having surnames, and the names proper, of other Candidates, and their addresses as given in the nomination papers.