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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of West Bengal - Subsection

Section 50(6) in West Bengal Societies Registration Rules, 1963

(6)Any three directors may requisite a special meeting of the managing committee. The requisitions shall specify the object of the meeting and shall be signed by the requisitionists and shall be delivered at the office of the society.