Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act] Bombay Presidency - Subsection Section 6(3)(b) in The Bombay City Land Revenue Assessment Rules, 1989 (b)Such notice shall be published in the Newspaper at least sixty days before the date fixed for bringing these rates into force.