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[Cites 0, Cited by 0] [Section 213(2)] [Section 213] [Entire Act]

State of Goa - Subsection

Section 213(2)(e) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(e)to suggest measures for improving welfare amenities in the construction site and other miscellaneous aspects of safety, health and welfare in building or other construction work;