Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147(2)] [Section 147] [Entire Act] Union of India - Subsection Section 147(2)(f) in The Ajmer Tenancy and Land Records Act, 1950 (f)the results of crop-cutting experiments in the local area for which rates are proposed and in the different parts of the State generally;