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[Cites 0, Cited by 0] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(5) in The Coal Mines Regulations, 2011

(5)During the extraction of pillars, no splitting or reduction of pillars or heightening of galleries shall be affected for a distance greater than the length of two pillars ahead of the pillar that is being extracted or reduced:Provided that where pillar extraction is about to begin in a district, such splitting or reduction of pillars or the heightening of ga11eries shall be restricted to a maximum of four pillars and the width of the split-galleries shall not exceed the width prescribed for galleries under regulation 114(4).