Andhra Pradesh High Court - Amravati
M/S Sree Rayalseema Green Energy Ltd And ... vs The State Of A.P.,Rep.,Pp And Another on 12 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE: Crl.P. No.15871 of 2016 PROCEEDING SHEET SL. OFFICE No. DATE ORDER NOTE
02. 12.10.2023 DUPPALA VENKATA RAMANA, J Learned counsel for the petitioners is present.
At the time of hearing, learned Assistant Public Prosecutor submitted that necessary direction may be given to the trial Court.
Considering the request and on perusal of the record, no stay is pending or not granted by this Court at the inception or subsequent proceedings. The trial Court is directed to proceed with the trial expeditiously in accordance with Law and conclude on or before 06.12.2023.
Post the matter on 06.12.2023.
DUPPALA VENKATA RAMANA, J Pnd Mjl/*