Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 982] [Entire Act] State of Punjab - Subsection Section 982(1) in Punjab Jail Manual, 1996 (1)The register of prisoners admitted prescribed in section 12 of the Prisons Act, 1894, shall be maintained in three parts namely : -(a)register of unconvicted criminal prisoners;(b)register of convicted prisoners;(c)register of civil prisoners.
