Karnataka High Court
Satish Preetam Kumar, S/O.Late ... vs M R Achuthkumar, S/O.M Ramakrishna, on 2 November, 2011
Author: Anand Byrareddy
Bench: Anand Byrareddy
16 ._ ABJ 02/11/2011
ORDER cm B 'EL1"'.f«I'G' .si#.:3I{:'r:§I*»:.':*I'--<:> The learned cgftgrzse§...fQr=,1:;E1.ef ..p€€'i,ti0--:j;'-fir points 91.11:
that there is a preamble :9 the Order, at page N02, whereby ir;:Vstes5§:A€3'; 5;'::--vf'_¢{£3fl.;*%;i'€.';§a15952008 3;: is ShO'Wff: 21$ Cr1'R,P'No£,53?)'/2OC«8*.._ ' * 2?, 'I'hE;.__ Qffiée <3'a:ffj}.oL.:t the serrection and take furtigzeristsps_é§s"m2:y be r:t3:e$sar},r. §3€':fi:i§1:--:3--«'ha.vi::g been dispcssed 9? 1:3: 3 c{3m2"f:j1<:gz?;"§s gazimted Gut that ihe €8,386 'mils :>':,;g§2"i; 'aw; 1:35 sham-':2 bsfarii F. E'$0~~,;§§§f95a8 if 29 3 :1 'Ei?'1"<3 offiae is démcted :0 ztarryaué. :§'2€--:+
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