Supreme Court - Daily Orders
Joginder Singh vs The Executive Engineer Pwd on 22 October, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.27 COURT NO.2 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).34402/2018
(Arising out of impugned final judgment and order dated 07-11-2017
in LPA No. 514/2017 passed by the High Court of Punjab & Haryana at
Chandigarh)
JOGINDER SINGH Petitioner(s)
VERSUS
THE EXECUTIVE ENGINEER PWD & ANR. Respondent(s)
(WITH I.R. and IA No.139868/2018-CONDONATION OF DELAY IN FILING and
IA No.139869/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT )
Date : 22-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Shish Pal Laler, Adv.
Mr. Johri Mal, Adv.
Mr. Sonit Sinhmar, Adv.
Mr. Devesh Kumar Tripathi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing C/C of the impugned judgment granted.
Delay condoned.
The special leave petition is dismissed.
Signature Not Verified(SANJAY KUMAR-I) (KAILASH CHANDER) Digitally signed by AR-CUM-PS ASSISTANT REGISTRAR SANJAY KUMAR Date: 2018.10.22 17:25:14 IST Reason: