Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in The Insecticides (Amendment) Act, 2000

5. Amendment of section 27.- In section 27 of the principal Act, in sub- section 1, the words, brackets and figures" sub- clause (iii) of" shall be omitted.