Section 19(7) in The West Bengal University of Health Sciences Act, 2002
(7)The Executive Council may, by resolution, delegate to the Vice-Chancellor or the Pro-Vice-Chancellor(s) or to the Controller of Examinations such of its powers as it may deem fit, subject to the condition that the action taken by the Vice-Chancellor or Pro-Vice-Chancellor(s) or the Controller of Examinations in the exercise of the powers so delegated shall be reported at the next meeting of the Executive Council.
