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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(2)(b) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(b)Elected Pradhan/Up Pradhan/ Ward Member Gram Panchayat, Ward members of Block Panchayat Samiti / Zila Parishad/ Ward members of Nagar Panchayats, Councillors of Municipal Committee/Municipal Corporation, MLAs, MPs, and their family members till their tenure.