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[Cites 0, Cited by 4] [Entire Act]

State of Tamilnadu - Section

Section 52 in Tamil Nadu Private Colleges (Regulation) Act, 1976

52. Overriding effect of this Act.

- The provision of this Act shall have effect notwithstanding anything to the contrary contained in any other law for the time being in force including any regulation or statute of any University.