Delhi High Court - Orders
M/S Trends vs Smt. Leelamma Thomas And Anr on 10 October, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10537/2019
M/S TRENDS ..... Petitioner
Through: Mr.Vikas Mehta, Advocate.
versus
SMT. LEELAMMA THOMAS AND ANR. ..... Respondents
Through: Mr.Saurabh Bhargavan and Ms. Ibansara
Syiemlieh, Advocates for R-1.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 10.10.2023 CM APPL. 22958/2023
1. The present application has been filed by respondent no.1 under Section 17B of the Industrial Dispute Act, 1947 for payment of wages to the workman.
2. The petitioner is directed to file the reply to the instant application within two weeks from today. Rejoinder, if any, be filed within four weeks thereafter.
3. List for consideration on 30.11.2023. W.P.(C) 10537/2019
1. List on 02.04.2024.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 10, 2023/MJ/rs This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/10/2023 at 13:42:58