Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 3 in The Goa, Daman and Diu School Education Act, 1984 3. Power of Administrator to specify the scales of pay of teachers of unaided schools. - The Administrator shall by notification, specify the minimum scales of pay of the teachers of schools whether recognised or not.
