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[Cites 0, Cited by 1] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in The Indian Post Office Act, 1898

(b)owners and masters of vessels sailing or passing on any river or canal in India, or between any ports or places in India, and their servants or agents, except as regards letters solely concerning goods on board, and except as regards postal articles received for conveyance under Chapter VIII.