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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Jharkhand - Subsection

Section 70(b) in Bihar Coal Mining Area Development Authority Rules, 1988

(b)The makers or sellers of sweetmeats, cakes, ice-cream, bhajias or any similar articles of food shall keep them in containers made of gauze, glass or other materials approved by the Chief Medical Officer of the Authority in order to protect them from dust and flies.