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[Cites 0, Cited by 0] [Section 214(1)] [Section 214] [Entire Act]

State of West Bengal - Subsection

Section 214(1)(c) in The West Bengal Motor Vehicles Rules, 1989

(c)its powers under section 214 of the Act to direct a stay order passed by the original Authority against which appeal has been preferred or application for revision has been made to it;