Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(c) in Appointments Committee of The Panchayat Union Councils (Election of Members) Rules, 1997

(c)If no candidates are forthcoming, then, the President shall arrange for the conduct of election at the next meeting which should be convened within fifteen days.