Section 28(2)(b) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(b) in The Motor Vehicles Act, 1988

(b)the conduct and hearing of appeals that may be preferred under this Chapter, the fees to be paid in respect of such appeals and the refund of such fees:

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Union of India - Subsection

Section 28(2)(b) in The Motor Vehicles Act, 1988