Calcutta High Court
Pulakesh Karmakar vs District Employment Exchange Basirhat on 4 March, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP 1765 of 2000
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
PULAKESH KARMAKAR
Versus
DISTRICT EMPLOYMENT EXCHANGE BASIRHAT
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date: 4th March, 2014.
The Court: None appears even in the second call. The writ petition is dismissed for default.
(ARINDAM SINHA, J.) dg2