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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(2)(iv) in Rajasthan Land Pooling Schemes Act, 2016

(iv)so far as compatible with the exigencies of the purpose for which the entry is made, due regard is given to the social and religious usages of the occupants of the land or building entered.