Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 16 in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

16. Curtailment priority.

- When because of transmission constraints or otherwise, it becomes necessary to curtail the transmission service, the short-term open access customers shall be curtailed first followed by the long-term open access customers :Provided that within a category, the open access customers shall have equal curtailment priority and shall be curtailed on pro-rata basis.