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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(2)(c) in Mizoram Animal (Control & Taxation) Act, 2014

(c)the North - Eastern Council constituted; under section 3 of the North - Eastern Council Act, 1971 (Central Act 81 of 1971);