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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(1)(a) in The Punjab New Capital (Periphery) Control Act, 1952

(a)erects or re-erects any building or makes or extends any excavation or lays out any means of access to a road in contravention of the provisions of Section 5 or in contravention of any conditions imposed by an order under Section 6 or Section 7, or