Section 4(2) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956
(2)[Sub-section (2) was omitted by the Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Amendment Act, 1931 (Tamil Nadu Act 17 of 1980), with effect from the 26th April 1980.]Before its omission, sub-section (2) read as follows:
