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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Maharashtra - Subsection

Section 41(c) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(c)the conditions of residence (in hostels), conduct and discipline of the students of the University, and the action to be taken against them for breach of discipline or misconduct, including the following :-
(i)use of unfair means at an examination or in relation thereto, by himself or by any other student or abetment thereof;
(ii)refusal to appear or give evidence in any authorized inquiry by an officer in-charge of any examination, or by any officer or authority of the University; and
(iii)disorderly or otherwise objectionable conduct, whether within or outside the University;