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Union of India - Section

Section 10 in Governors (Emoluments, Allowances And Privileges) Act, 1982

10. Allowances For Renewing Furnishings And For Maintenance Of Official Residences.

- Subject to any rules made in this behalf, a Governor shall be entitled to such allowances for renewing the furnishings and for the maintenance of the official residences, as the President may by order determine.