Supreme Court - Daily Orders
Ms. 'X' vs State Of Uttarakhand on 26 July, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.4 COURT NO.10 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 377/2016
MS. 'X' Petitioner(s)
VERSUS
STATE OF UTTARAKHAND & ANR. Respondent(s)
(Appln. For stay)
Date : 26-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Animesh Rastogi,Adv.
Mr. Abhimanue Shrestha, AOR
For Respondent(s) Mr. Saurabh Trivedi, AOR
Mr. Sunando Raha,Adv.
Ms. Rachna Gandhi,Adv.
Mr. R.K. Singh,Adv.
Mr. B.N. Dubey,Adv.
Mr. Kumar Gaurav,Adv.
Mr. Rameshwar Prasad Goyal, AOR
UPON hearing the counsel the Court made the following
O R D E R
The transfer petition is dismissed in terms of the signed order.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by MADHU BALA Date: 2017.07.29 10:15:47 IST Reason: IN THE SUPREME COURT OF INDIA CRIMINAL ORIGINAL JURISDICTION TRANSFER PETITION (CRIMINAL) NO. 377 OF 2016 'X' ...PETITIONER(S) VERSUS STATE OF UTTARAKHAND AND ANR. ...RESPONDENT(S) O R D E R Heard learned counsel for the parties.
We do not find any merit in the transfer petition. The transfer petition is, accordingly, dismissed.
Pending application(s), if any shall also stand disposed of.
…........................J. [ADARSH KUMAR GOEL] NEW DELHI …........................J. 26TH JULY, 2017 [UDAY UMESH LALIT]