Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Goa - Subsection Section 25(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975 (1)The fees paid by any candidate for one examination shall not be held in reserve for the future examination.
