Bombay High Court
Dr Sublendu Prakash Diwakar vs The State Of Maharashtra on 30 October, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-3
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION STAMP NO. 17507 OF 2023
Dr Sublendu Prakash Diwakar ....PETITIONER
V/S
The State Of Maharashtra ....RESPONDENT
Mr. Siddhesh Bhole a/w Mr. Yakshay Chheda a/w Mr. Gautam Khazanchi i/b SSB Legal and Advisory for Petitioner Mr. S. R. Agarkar, APP for the State.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE
J
DATE : 30th October, 2023
P.C. :
S. O. to 06/11/2023 ( for passing orders).
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