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Bombay High Court

Dr Sublendu Prakash Diwakar vs The State Of Maharashtra on 30 October, 2023

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                                 Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

      CR. WRIT PETITION STAMP NO. 17507 OF 2023

 Dr Sublendu Prakash Diwakar                             ....PETITIONER
             V/S
 The State Of Maharashtra                              ....RESPONDENT

Mr. Siddhesh Bhole a/w Mr. Yakshay Chheda a/w Mr. Gautam Khazanchi i/b SSB Legal and Advisory for Petitioner Mr. S. R. Agarkar, APP for the State.


        CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                               J
        DATE :                 30th October, 2023
 P.C. :

S. O. to 06/11/2023 ( for passing orders).

( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 30/10/2023 ::: Downloaded on - 31/10/2023 10:05:12 :::