Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax City 1 vs M/S The Bombay Burmah Trading ... on 3 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.13 COURT NO.5 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18622/2018
(Arising out of impugned final judgment and order dated 28-08-2017
in ITA No. 320/2001 passed by the High Court of Judicature At
Bombay)
THE PR. COMMISSIONER OF INCOME TAX CITY 1 Petitioner(s)
VERSUS
M/S THE BOMBAY BURMAH TRADING CORPORATION LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.77449/2018-CONDONATION OF DELAY
IN FILING and IA No.77450/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 03-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. Pinky Anand, ASG
Ms. Niranjana Singh, Adv.
Ms. Gargi Khanna, Adv.
Ms. Kirti Dua, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed both on the ground of delay as well as on merits.
Pending applications, if any, stand disposed of.
(SUSHIL KUMAR RAKHEJA) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.03 16:37:32 IST Reason: