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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax City 1 vs M/S The Bombay Burmah Trading ... on 3 July, 2018

Bench: A.K. Sikri, Ashok Bhushan

       ITEM NO.13                            COURT NO.5                SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

       SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18622/2018

       (Arising out of impugned final judgment and order dated 28-08-2017
       in ITA No. 320/2001 passed by the High Court of Judicature At
       Bombay)

       THE PR. COMMISSIONER OF INCOME TAX CITY 1                        Petitioner(s)

                                                    VERSUS

       M/S THE BOMBAY BURMAH TRADING CORPORATION LTD                    Respondent(s)

       (FOR ADMISSION and I.R. and IA No.77449/2018-CONDONATION OF DELAY
       IN FILING and IA No.77450/2018-EXEMPTION FROM FILING C/C OF THE
       IMPUGNED JUDGMENT)

       Date : 03-07-2018 This petition was called on for hearing today.

       CORAM :
                             HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN

       For Petitioner(s)               Ms. Pinky Anand, ASG
                                       Ms. Niranjana Singh, Adv.
                                       Ms. Gargi Khanna, Adv.
                                       Ms. Kirti Dua, Adv.
                                       Mrs. Anil Katiyar, AOR

       For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed both on the ground of delay as well as on merits.

Pending applications, if any, stand disposed of.

(SUSHIL KUMAR RAKHEJA) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.07.03 16:37:32 IST Reason: