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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(4)(c) in The Employees' Pension Scheme, 1995

(c)[ The monthly orphan pension shall be admissible to a maximum of two orphans at a time and shall run in order from the oldest to the youngest orphan.] [ Inserted by G.S.R. 134, dated 28.2.1996 (w.e.f. 16.3.1996). ]