Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act] Union of India - Subsection Section 94(1)(b) in The Drugs and Cosmetics Rules, 1945 (b)the name, address of the manufacturer and the number of the license under which the drug has been manufactured;