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[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(2)(f) in Jharkhand Panchayat Raj Act, 2001

(f)Exercise such other powers and discharge such other duties, as may be specified.
(ii)the Executive Officer shall participate in every meeting of the Panchayat Samiti and he shall have the right to participate in any of the committees of the Panchayat Samiti and to take part in its discussion, but he shall not have the right to move any proposal or to vote. If any proposal mooted before the Panchayat Samiti is transgressive or is not in conformity with the provisions of this Act or any other law, rule or order made thereunder, it shall be his duty to draw the attention of Panchayat Samiti to this.