Bombay High Court
Laxmibai Shantaram Doke Samaj Vikas ... vs The State Of Maharashtra And Others on 21 December, 2020
Author: Shrikant D. Kulkarni
Bench: S.V. Gangapurwala, Shrikant D. Kulkarni
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
10. WRIT PETITION NO. 10653 OF 2016
SUKHLAL ANAND THAKUR AND ANOTHER ...PETITIONER
VERSUS
THE SCHEDULE TRIBE CERTIFICATE SCRUTINY
COMMITTEE AND OTHERS ...RESPONDENTS
....
Advocate for the Petitioner : Mr. Akshay Kulkarni h/f.
Mr. Amol Joshi.
AGP for the Respondents : Mr. S. P. Tiwari
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11. WRIT PETITION NO. 2525 OF 2020 ANKUSH BHAGWAN THOMBARE ...PETITIONER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...RESPONDENTS ...
Advocate for the Petitioner : Mr. Shekade Shashikant E. AGP for the Respondents : Mr. A. B. Chate
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12.WRIT PETITION NO. 3080 OF 2020 10653 OF 2016 NILESH S/O SANJAY SAPKALE AND ANR.ER ...PETITIONER VERSUS THE STATE OF MAHARASHTRA AND OTHERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr.S. R. Barlinge AGP for the Respondents : Mr. S. P. Tiwariri Akshay Kulkarni h/f.
Shri Amol Joshi.
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13. WRIT PETITION NO. 3091 OF 2020 BABAN S/O SHANKAR BHOSALE AND ANR. ...PETITIONER VERSUS THE STATE OF MAHARASHTRA AND OTHERSND OTHERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr.Santosh S. Jadhavar AGP for the Respondents : Mr. S. P. Tiwarihri Akshay Kulkarni h/f.
Shri Amol Joshi.
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14. WRIT PETITION NO. 3099 OF 202010653 OF 2016 VI30993 SUKHLAL ANAND THAKUR AND VISHWAMBHAR S/O PATILBUWA GADE AND ANR....PETITIONERS VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY THE STATE OF MAHARASHTRA AND OTHERSND O HERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr. Shivaji K. Naikwade AGP for the Respondents : Shri S. P. Tiwari' AGP for the Respondents :
Sh ---
15. WRIT PETITION NO. 3181 OF 2020 53 OF 2016 BAIGYA JAMLAL CHAVAN ...PETITIONER VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY THE STATE OF MAHARASHTRA AND OTHERSND O HERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr. S. S. Thombre Incharge GP for the Respondents : Mr. D. R. Kale kshay Kulkarni h/f. ---
::: Uploaded on - 22/12/2020 ::: Downloaded on - 10/02/2021 14:48:49 ::: 3 Sr. No. 10 to 27.odt16. WRIT PETITION NO. 3309 OF 2020 AND
17. WRIT PETITION NO. 3310 OF 2020 BHAICHAND HIRACHAND RAISONI MULTI STATE CO-OPERATIVE CREDIT SOCIETY LTD. JALGAON. STOF 2016 ...PETITIONER VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY THE STATE OF MAHARASHTRA AND OTHERSND O HERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr. Ashwin V. Hon AGP for the Respondents : Mr. A. B. Chate AGP for the Respondents : Amol Joshi.
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18. WRIT PETITION NO. 3386 OF 202010653 OF 2016 MALOBA BALOBA GRAM VIKAS PRATISTHAN DEHARE, TQ. AND DIST. AHMEDNAGAR. ...PETITIONER VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY THE STATE OF MAHARASHTRA AND OTHERSND O HERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr.B. G. Sagade AGP for the Respondents : Mr. S. P. Tiwari Shri Amol Joshi.
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19 WRIT PETITION NO. 3506 OF 2020SAVITA TARACHAND MAHANORO THER ...PETITIONER VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY THE STATE OF MAHARASHTRA AND ANR. ...RESPONDENT ....
Advocate for the Petitioner : Mr. Nitin K. Chaudhari ::: Uploaded on - 22/12/2020 ::: Downloaded on - 10/02/2021 14:48:49 ::: 4 Sr. No. 10 to 27.odt AGP for the Respondents : Mr. S. P. TiwariGP for thethe Respondents :
---20 WRIT PETITION NO. 3525 OF 2020
RAMESHWAR GRAMIN VIDYA VIKAS PRATISTHAN DONGARGAON OTHER ...PETITIONER VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY THE STATE OF MAHARASHTRA AND OTHERSND O HERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr. B. G. Sagade. AGP for the Respondents : Mr. A. B. Chate Shri Amol Joshi.
---21 WRIT PETITION NO. 3527 OF 2020
22. WRIT PETITION NO. 3601 OF 2020
23. WRIT PETITION NO. 3608 OF 2020 LAXMIBAI SHANTARAM DOKE SAMAJ VIKAS PRATISTHAN SUKHLAL ANAND THAKUR AND ANOTHER ...PETITIONER VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY THE STATE OF MAHARASHTRA AND OTHERSND O HERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr. B. G. Sagade AGP for the Respondents : Mr. A. B. ChateA AGP for the Respondents :mol Joshi.
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24 WRIT PETITION NO. 3772 OF 2020KAVITA MESHRAM NARWADEANOTHER ...PETITIONER VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY THE STATE OF MAHARASHTRA AND OTHERSND O HERS ...RESPONDENTS ::: Uploaded on - 22/12/2020 ::: Downloaded on - 10/02/2021 14:48:49 ::: 5 Sr. No. 10 to 27.odt ....
Advocate for the Petitioner : Mr. S. G. Rudrawar AGP for the Respondents : Mr. S. P. Tiwari
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25 WRIT PETITION NO. 3801 OF 2020ADITYA S/O VIJAY DEVDER AND ANOTHER ...PETITIONER VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY THE STATE OF MAHARASHTRA AND OTHERSND O HERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr. S. G. Rudrawar AGP for the Respondents : Mr. K. N. Lokhande
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26. WRIT PETITION NO. 3803 OF 2020 CHANDRAKALA ALIAS SAROJANA BALAJI CHAUDHARI THAKUR AND ANOTHER ...PETITIONER VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY THE STATE OF MAHARASHTRA AND OTHERSND O HERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr. Sagar S. Phatale AGP for the Respondents : Mr. S. P. Tiwari
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27. WRIT PETITION NO. 3817 OF 2020 RAMESHWAR PANDURANG PAWAR ER ...PETITIONER VERSUS THE SCHEDULE TRIBE CERTIFICATE SCRUTINY MUNICIPAL CORPORATION AURANGABAD AND OTHERSND O HERS ...RESPONDENTS ....
Advocate for the Petitioner : Mr. P. N. Sonpethkar AGP for the Respondents : Mr. S. P. Tiwari ::: Uploaded on - 22/12/2020 ::: Downloaded on - 10/02/2021 14:48:49 ::: 6 Sr. No. 10 to 27.odt A ---
CORAM : S.V. GANGAPURWALA AND SHRIKANT D. KULKARNI JJ.
DATE : 21.12.2020. PER COURT :-
If the amendment is not carried out within a period of two weeks from today, the order granting leave to amend shall stand recalled axiomatically.
(SHRIKANT D. KULKRNI, J.) (S. V. GANGAPURWALA, J.) YSK/ ::: Uploaded on - 22/12/2020 ::: Downloaded on - 10/02/2021 14:48:49 :::