Supreme Court - Daily Orders
Kotak Mahindra Bank Ltd vs Managing Director, M/S. Balaram ... on 14 August, 2015
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.40 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
14354/2015
(Arising out of impugned final judgment and order dated 06/05/2015
in CP No. 234/2001,10/03/2014 in CP No. 234/2001,06/05/2015 in
OJMCA No. 66/2011,06/05/2015 in OJA No. 2/2015,10/03/2014 in MCA
No. 66/2011 passed by the High Court Of Gujarat At Ahmedabad)
KOTAK MAHINDRA BANK LTD. Petitioner(s)
VERSUS
MANAGING DIRECTOR, M/S. BALARAM CEMENTS LTD. & ORS.Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 14/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Amar Dave, Adv.
Mr. Krishnayan Sen,Adv.
Mr. Uddyam Mukherjee, Adv.
Mr. Himanshu Bhushan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Deepak Mansukhani Date: 2015.08.14 17:28:08 IST Reason: