Section 7(1B) in The Coconut Development Board Act, 1979

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Union of India - Subsection

Section 7(1B) in The Coconut Development Board Act, 1979

(1B)The salaries and allowances payable to, and other conditions of service of, the Chief Executive Officer shall be such as may be prescribed.";

(b)in sub-section (2), for the word "Chairman", the words "Chief Executive Officer" shall be substituted;

(c)in sub-section ( 4), after the words "the Chairman", the words "or the Chief Executive Officer" shall be inserted;