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Punjab-Haryana High Court

United India Insurance Co.Ltd vs Rajinder Singh And Ors on 17 February, 2016

Author: K. Kannan

Bench: K. Kannan

                      914-3.
                           IN THE HIGH COURT OF PUNJAB AND HARYANA
                                       AT CHANDIGARH

                                              FAO No.2316 of 1998 (O&M)
                                              Date of decision:17.02.2016

                      United India Insurance Company Limited         ... Appellant


                                                   versus


                      Rajinder Singh and others                     .... Respondents


                      CORAM: HON'BLE MR. JUSTICE K. KANNAN
                                          ----

                      Present:     Mr. V. Ramswaroop, Advocate,
                                   for the appellant.

                                   Mr. Neeraj Khanna, Advocate,
                                   for New India Assurance Company Limited.

                                   Ms. Sapna Seth, Advocate.
                                                    ----

                      K.Kannan, J. (Oral)

For orders, see FAO No.2314 of 1998 of even date.

(K.KANNAN) JUDGE 17.02.2016 sanjeev SANJEEV KUMAR 2016.02.25 14:22 I attest to the accuracy and integrity of this document