Punjab-Haryana High Court
United India Insurance Co.Ltd vs Rajinder Singh And Ors on 17 February, 2016
Author: K. Kannan
Bench: K. Kannan
914-3.
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
FAO No.2316 of 1998 (O&M)
Date of decision:17.02.2016
United India Insurance Company Limited ... Appellant
versus
Rajinder Singh and others .... Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
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Present: Mr. V. Ramswaroop, Advocate,
for the appellant.
Mr. Neeraj Khanna, Advocate,
for New India Assurance Company Limited.
Ms. Sapna Seth, Advocate.
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K.Kannan, J. (Oral)
For orders, see FAO No.2314 of 1998 of even date.
(K.KANNAN) JUDGE 17.02.2016 sanjeev SANJEEV KUMAR 2016.02.25 14:22 I attest to the accuracy and integrity of this document