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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(1)(vi) in The Maharaja Sayajirao University of Baroda Act, 1949

(vi)to institute [***] [The words 'an award' was deleted by Bombay 52 of 1950, Section 16 (a).] fellowships, travelling fellowships, scholarships and research studentships, exhibitions, medals, and prizes;