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[Cites 0, Cited by 0] [Section 153] [Entire Act]

State of West Bengal - Subsection

Section 153(1) in West Bengal Municipal (Building) Rules, 2007

(1)Residential :
(a) Front Space 2.00 metres fixed
(b) Side Space 1.20 metres minimum on narrower side and 3.70metres minimum on wider side
(c) Back Space 7.00 metres minimum.
Note.— Covered area shall not exceed 40% of the gross area.