Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Assam - Subsection Section 81(a) in The Assam Highway Act, 1989 (a)the removal and safe custody of the vehicles including their loads which has broken down or which have been left standing or have been abandoned on highways ;
