Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(5) in Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015 (5)I agree that if there is any violation of conditions during the work, the District Collector can cancel the certificate of registration.
