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State of Assam - Section

Section 40 in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

40. Medicines to be purchased from Government Medical Stores Depot, Gauhati.

- All medicines required for the institution shall be indented from Government Medical Stores Depot. Gauhati or any other stores specified by the State Government in this behalf, and in case of urgent necessity may be purchased locally under intimation to the Chief Inspector.